Ashok Kumar S/O Chotey Lal vs Asha Devi G/O Ram Udit
2014 Latest Caselaw 3096 ALL

Citation : 2014 Latest Caselaw 3096 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Ashok Kumar S/O Chotey Lal vs Asha Devi G/O Ram Udit on 14 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 721 of 2011
 

 
Appellant :- Ashok Kumar S/O Chotey Lal
 
Respondent :- Asha Devi G/O Ram Udit
 
Counsel for Appellant :- Shiv Nath Tilhari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 60349 of 2014)

This is an application for condonation of delay in filing process fee.

Delay condoned.

The process fee for service on the respondents is taken on record.

Office to proceed after verification.

Order Date :- 14.7.2014

Tanveer/-

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