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Pradeep Kumar Verma vs Sanjay Kumar Shukla District ...
2014 Latest Caselaw 3088 ALL

Citation : 2014 Latest Caselaw 3088 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Pradeep Kumar Verma vs Sanjay Kumar Shukla District ... on 14 July, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 986 of 2014
 

 
Applicant :- Pradeep Kumar Verma
 
Opposite Party :- Sanjay Kumar Shukla District Basic Shiksha Adhikari & Anr.
 
Counsel for Applicant :- Alok Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned counsel for the applicant prays for and is granted two weeks' time for filing supplementary affidavit.

Order Date :- 14.7.2014

Tanveer/-

 

 

 
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