U.P.Board Of ... vs Shri Kishan Singh ...
2014 Latest Caselaw 3074 ALL

Citation : 2014 Latest Caselaw 3074 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

U.P.Board Of ... vs Shri Kishan Singh ... on 14 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1623 of 2013
 

 
Applicant :- U.P.Board Of Revenue,Ministerial And Another
 
Opposite Party :- Shri Kishan Singh Atoria,Principal Secretary,Revenue
 
Counsel for Applicant :- Ashwani Kumar
 
Counsel for Opposite Party :- S A Sabih,C S C,Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 60602 of 2014)

Affidavit of compliance filed on behalf of opposite party is taken on record.

Learned counsel for the applicant prays for and is granted four weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.7.2014

Tanveer/-

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