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Ramesh Prasad Nayak vs Deepak Singhal & 3 Ors.
2014 Latest Caselaw 3069 ALL

Citation : 2014 Latest Caselaw 3069 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Ramesh Prasad Nayak vs Deepak Singhal & 3 Ors. on 14 July, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 659 of 2014
 

 
Applicant :- Ramesh Prasad Nayak
 
Opposite Party :- Deepak Singhal & 3 Ors.
 
Counsel for Applicant :- Shakti Singh Rathore
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 60388 of 2014)

Short counter affidavit filed on behalf of opposite party no. 4 is taken on record. 

Learned counsel for the applicant is directed to file reply to the short counter affidavit within four weeks.

List thereafter.

Order Date :- 14.7.2014

Tanveer/-

 

 

 
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