The New India Assurance Company ... vs Smt. Panta & 7 Ors.
2014 Latest Caselaw 3058 ALL

Citation : 2014 Latest Caselaw 3058 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

The New India Assurance Company ... vs Smt. Panta & 7 Ors. on 14 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 385 of 2005
 

 
Appellant :- The New India Assurance Company Ltd. Thru Asstt.Manager
 
Respondent :- Smt. Panta & 7 Ors.
 
Counsel for Appellant :- M.S. Kotwal,T.J. Makker
 
Counsel for Respondent :- K.C. Nigam,Shikhar Anand
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Shri T.J. Makker, learned counsel for the applicant submits that this appeal may be listed along with F.A.F.O. No 790 of 2005.

On his request, list this F.A.F.O. along with F.A.F.O. No 790 of 2005.

Order Date :- 14.7.2014

Tanveer/-

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