Citation : 2014 Latest Caselaw 3050 ALL
Judgement Date : 14 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- CONTEMPT No. - 905 of 2014 Applicant :- Dr. Kailash Singh & 3 Ors. Opposite Party :- Anil Kumar Gupta & 7 Ors. Counsel for Applicant :- Ashish Chaturvedi,Santosh Kumar Tripathi Counsel for Opposite Party :- C S C,Lalit Shukla,Nadeem Murtaza Hon'ble Dr. Devendra Kumar Arora,J.
(C.M. Application No. 60363 of 2014)
Short counter affidavit filed on behalf of opposite party no. 6 is taken on record.
Learned counsel for the applicant is directed to file reply to the short counter affidavit within four weeks.
List thereafter.
Order Date :- 14.7.2014
Tanveer/-
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