Shiv Chand And 6 Ors. vs D.D.C. And 15 Ors.
2014 Latest Caselaw 3046 ALL

Citation : 2014 Latest Caselaw 3046 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Shiv Chand And 6 Ors. vs D.D.C. And 15 Ors. on 14 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 33756 of 2014
 

 
Petitioner :- Shiv Chand And 6 Ors.
 
Respondent :- D.D.C. And 15 Ors.
 
Counsel for Petitioner :- Rama Shankar Mishra,Krishna Kumar Chaurasiya
 
Counsel for Respondent :- C.S.C.,Anand Sagar,D.V.Jaiswal,R.B. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh day after tomorrow i.e. 16th July, 2014.

Order Date :- 14.7.2014

Priyanka

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