Anil Kumar Yadav vs Sri Dr. Satya Prakash Tripathi The ...
2014 Latest Caselaw 3044 ALL

Citation : 2014 Latest Caselaw 3044 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Anil Kumar Yadav vs Sri Dr. Satya Prakash Tripathi The ... on 14 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1772 of 2013
 

 
Applicant :- Anil Kumar Yadav
 
Opposite Party :- Sri Dr. Satya Prakash Tripathi The D.I.O.S.Faizabad & Anr.
 
Counsel for Applicant :- Pt.S.Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 60535 of 2014)

This is an application for listing of the case.

No one appears to press this application.

Accordingly, the application is rejected for want of prosecution.

Order Date :- 14.7.2014

Tanveer/-

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