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Vivek Kumar Tiwari @ Ashu And Anr. vs The State Of U.P And Anr.
2014 Latest Caselaw 3042 ALL

Citation : 2014 Latest Caselaw 3042 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Vivek Kumar Tiwari @ Ashu And Anr. vs The State Of U.P And Anr. on 14 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3018 of 2014
 

 
Applicant :- Vivek Kumar Tiwari @ Ashu And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Amit Chaudhary,Ajeet Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List this case in next cause-list.

Order Date :- 14.7.2014

A.Nigam

 

 

 
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