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Suhel (Fourth Bail) vs State Of U.P.
2014 Latest Caselaw 3041 ALL

Citation : 2014 Latest Caselaw 3041 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Suhel (Fourth Bail) vs State Of U.P. on 14 July, 2014
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- BAIL No. - 4655 of 2014
 

 
Applicant :- Suhel (Fourth Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kirti Prakash Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shabihul Hasnain,J.

List in the next week as fresh.

Order Date :- 14.7.2014

Sadiq

 

 

 
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