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Sunil Kumar Dubey vs Subhash Chandra And 2 Others
2014 Latest Caselaw 3039 ALL

Citation : 2014 Latest Caselaw 3039 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Sunil Kumar Dubey vs Subhash Chandra And 2 Others on 14 July, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2100 of 2014
 

 
Appellant :- Sunil Kumar Dubey
 
Respondent :- Subhash Chandra And 2 Others
 
Counsel for Appellant :- Swpnil Kumar
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Admit.

Issue notice.

Order Date :- 14.7.2014

OP

 

 

 
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