Sanjeev Garg & 2 Others vs State Of U.P. & 4 Others
2014 Latest Caselaw 3030 ALL

Citation : 2014 Latest Caselaw 3030 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Sanjeev Garg & 2 Others vs State Of U.P. & 4 Others on 11 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 35315 of 2014
 

 
Petitioner :- Sanjeev Garg & 2 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Manish Goyal,Madan Mohan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

As prayed, put up on Tuesday i.e. 15.07.2014.

Office is directed to place before us the record of Contempt Application No. 2597 of 2004 (Om Prakash Vs. Jai Narayan Singh).

Learned Additional Advocate General shall endavour to get the records pertaining to the hearing conducted by the State Government in order to ascertain as to whether notices were sent to the petitioners for presenting their cause as indicated in the impugned order.

Order Date :- 11.7.2014

Ajay

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