Ram Mohan Sharma vs State Of U.P. And 2 Others
2014 Latest Caselaw 3029 ALL

Citation : 2014 Latest Caselaw 3029 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Ram Mohan Sharma vs State Of U.P. And 2 Others on 11 July, 2014

Bench: Sheo Kumar Singh, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35212 of 2014
 

 
Petitioner :- Ram Mohan Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Harshvir Pratap Sharma,Rahul Chaudhary
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Akhtar Husain Khan,J.

Matter is to go before another Bench.

As prayed, put up this matter, as fresh, on 16.7.2014, after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 11.7.2014

M.A.A.

(Akhtar Husain Khan, J.) (S.K. Singh, J. )

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