Dr. Ashok Kumar vs Union Of India Thru Secy. And 4 ...
2014 Latest Caselaw 3023 ALL

Citation : 2014 Latest Caselaw 3023 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Dr. Ashok Kumar vs Union Of India Thru Secy. And 4 ... on 11 July, 2014

Bench: Sheo Kumar Singh, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35226 of 2014
 

 
Petitioner :- Dr. Ashok Kumar
 
Respondent :- Union Of India Thru Secy. And 4 Others
 
Counsel for Petitioner :- D.K. Singh,Ekansh Varma,V.K. Singh
 
Counsel for Respondent :- A.S.G.I.,Ajeet Kumar Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Akhtar Husain Khan,J.

As prayed, put up this matter on 14th July, 2014 as fresh.

Order Date :- 11.7.2014

M.A.A.

(Akhtar Husain Khan, J.) (S.K. Singh, J. )

Download the LatestLaws.com Mobile App