Dharma Nath And Another vs D.D.C., Siddharth Nagar And ...
2014 Latest Caselaw 3022 ALL

Citation : 2014 Latest Caselaw 3022 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Dharma Nath And Another vs D.D.C., Siddharth Nagar And ... on 11 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35269 of 2014
 

 
Petitioner :- Dharma Nath And Another
 
Respondent :- D.D.C., Siddharth Nagar And Another
 
Counsel for Petitioner :- Dinesh Sengar
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd July, 2014 along with record of the writ petition no. 29223 of 2009.

Order Date :- 11.7.2014

Priyanka

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