Kallu Verma S/O Shiv Prasad Verma & ... vs State Of U.P. Thru Prin. Secy. Home ...
2014 Latest Caselaw 3019 ALL

Citation : 2014 Latest Caselaw 3019 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Kallu Verma S/O Shiv Prasad Verma & ... vs State Of U.P. Thru Prin. Secy. Home ... on 11 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Time extension application No.39124 of 2009
 
In
 

 
Case :- MISC. BENCH No. - 1791 of 2009
 

 
Petitioner :- Kallu Verma S/O Shiv Prasad Verma & Anr.
 
Respondent :- State Of U.P. Thru Prin. Secy. Home & Others
 
Counsel for Petitioner :- Ganesh Gupta,C.M.H. Hashmi,Punit Shukla
 
Counsel for Respondent :- G.A.,Illigible
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this application.

Accordingly it is dismissed for want of prosecution.

Order Date :- 11.7.2014

RPD

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