Rafat Khatun vs Sri Niteshwar Kumar Secy.Basic ...
2014 Latest Caselaw 3012 ALL

Citation : 2014 Latest Caselaw 3012 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Rafat Khatun vs Sri Niteshwar Kumar Secy.Basic ... on 11 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1163 of 2014
 

 
Applicant :- Rafat Khatun
 
Opposite Party :- Sri Niteshwar Kumar Secy.Basic Edu.Civil Sectt.Lko.& Ors.
 
Counsel for Applicant :- P.S. Bajpai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Shri P.S. Bajpai, learned counsel for the applicant is reported to be ill.

The case is adjourned.

Order Date :- 11.7.2014

Tanveer/-

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