Roop Lal vs State Of U.P.Through Its ...
2014 Latest Caselaw 3009 ALL

Citation : 2014 Latest Caselaw 3009 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Roop Lal vs State Of U.P.Through Its ... on 11 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2785 of 1999
 

 
Petitioner :- Roop Lal
 
Respondent :- State Of U.P.Through Its Principal Secretary,Home
 
Counsel for Petitioner :- Suresh Chandra Verma
 
Counsel for Respondent :- Govt Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

It is too old petition, it has been filed in the year 1999.

This writ petition is dismissed for want of prosecution.

Order Date :- 11.7.2014

RPD

Download the LatestLaws.com Mobile App