Teerath Yadav And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3000 ALL

Citation : 2014 Latest Caselaw 3000 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Teerath Yadav And Ors. vs The State Of U.P And Anr. on 11 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3001 of 2014
 

 
Applicant :- Teerath Yadav And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Tufail Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

No plausible reason has been assigned by the petitioner as to the circumstances under which the petitioner did not appear before the concerned Magistrate after order of summoning was issued on 5.8.2013.

Let ordersheet after 15.8.2013 be placed on record.

List after three weeks.

Order Date :- 11.7.2014

A.Nigam

Download the LatestLaws.com Mobile App