Vijai Kumar Bhartiya vs State Of U.P. & Another
2014 Latest Caselaw 2993 ALL

Citation : 2014 Latest Caselaw 2993 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Vijai Kumar Bhartiya vs State Of U.P. & Another on 11 July, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 231 of 2002
 

 
Revisionist :- Vijai Kumar Bhartiya
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ashwini Kumar Awasthi,Manish Tiwary
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the request of learned counsel for the revisionist.

List in the next cause list.

Order Date :- 11.7.2014

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