Virendra Kumar Singh vs State Of U.P. & Others
2014 Latest Caselaw 2988 ALL

Citation : 2014 Latest Caselaw 2988 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Virendra Kumar Singh vs State Of U.P. & Others on 11 July, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 216 of 2002
 

 
Revisionist :- Virendra Kumar Singh
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- A.P. Tewari,S.S. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri S.S. Tripathi, learned counsel for revisionist.

List in the next cause list.

Order Date :- 11.7.2014

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