Dr. Raghuveer Singh vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 2983 ALL

Citation : 2014 Latest Caselaw 2983 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Dr. Raghuveer Singh vs State Of U.P. Thru Secy. And 4 ... on 11 July, 2014

Bench: Sheo Kumar Singh, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35263 of 2014
 

 
Petitioner :- Dr. Raghuveer Singh
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- S.K. Shukla,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Neeraj Tripathi,P.K. Ganguly,R.S. Umrao
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Akhtar Husain Khan,J.

As prayed, put up this matter on 15th July, 2014 as fresh.

Order Date :- 11.7.2014

M.A.A.

(Akhtar Husain Khan, J.) (S.K. Singh, J. )

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