Citation : 2014 Latest Caselaw 2963 ALL
Judgement Date : 11 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 4639 of 1999 Petitioner :- U.P. State Bridge Corp. Ltd. Respondent :- Presdeing Officer Industrial Tribunal Vi Th U.P.Lko Counsel for Petitioner :- Ashok Pandey Counsel for Respondent :- C.S.C.,Shishir Jain Hon'ble Dr. Devendra Kumar Arora,J.
The instant writ petition has been listed in the cause list under the heading "likely to be infructuous" and objections, if any, may be filed in the Registry Section.
An objection has been filed by the learned counsel for the petitioner, mentioning therein that the instant writ petition has not become infructuous.
In view of the above, list this case for hearing before appropriate Court.
Order Date :- 11.7.2014
Tanveer/-
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