Smt. Santraji vs D.D.C., Maharajganj And 7 Others
2014 Latest Caselaw 2958 ALL

Citation : 2014 Latest Caselaw 2958 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Smt. Santraji vs D.D.C., Maharajganj And 7 Others on 11 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35343 of 2014
 

 
Petitioner :- Smt. Santraji
 
Respondent :- D.D.C., Maharajganj And 7 Others
 
Counsel for Petitioner :- Ashish Kumar Srivastava
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 25th July, 2014 to enable him to file complete order-sheet of the revision said to be filed by the petitioner before the opposite party no. 1.

Order Date :- 11.7.2014

Priyanka

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