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Ramapati And 2 Others vs D.D.C., Jaunpur And 8 Others
2014 Latest Caselaw 2945 ALL

Citation : 2014 Latest Caselaw 2945 ALL
Judgement Date : 11 July, 2014

Allahabad High Court
Ramapati And 2 Others vs D.D.C., Jaunpur And 8 Others on 11 July, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35220 of 2014
 

 
Petitioner :- Ramapati And 2 Others
 
Respondent :- D.D.C., Jaunpur And 8 Others
 
Counsel for Petitioner :- Dinesh Tiwari,V. Singh
 
Counsel for Respondent :- C. S. C.,Anil Tiwari,Gopal Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with writ petition no. 25401 of 2014

Put up as fresh on 23rd July, 2014.

Order Date :- 11.7.2014

Priyanka

 

 

 
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