Vishwanath Prasad vs State Of U.P. & Another
2014 Latest Caselaw 2931 ALL

Citation : 2014 Latest Caselaw 2931 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Vishwanath Prasad vs State Of U.P. & Another on 11 July, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 40 of 2004
 

 
Revisionist :- Vishwanath Prasad
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Chandra Bhan Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri B.M. Singh holding brief of Shri Chandra Bhan Gupta, learned counsel for the revisionist appeared.

Learned A.G.A. appeared for the State of U.P.

None appeared for opposite party no.2.

Summon lower court record.

List after one month for hearing.

Order Date :- 11.7.2014

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