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Ram Chandra Shukla vs State Of U.P.
2014 Latest Caselaw 2921 ALL

Citation : 2014 Latest Caselaw 2921 ALL
Judgement Date : 11 July, 2014

Allahabad High Court
Ram Chandra Shukla vs State Of U.P. on 11 July, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 3992 of 2003
 

 
Revisionist :- Ram Chandra Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- I.M. Khan,C.K. Mishra,Daya Shanker Misra,G.K. Mishra
 
Counsel for Opposite Party :- A.G.A.,O.P.Singh,R.J. Singh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri O.P. Singh, learned counsel for opposite party.

List in the next cause list.

Order Date :- 11.7.2014

RU

 

 

 
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