Ram Ratan & 7 Ors. vs Ratiram & 42 Ors.
2014 Latest Caselaw 2914 ALL

Citation : 2014 Latest Caselaw 2914 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Ram Ratan & 7 Ors. vs Ratiram & 42 Ors. on 11 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1271 of 2014
 

 
Applicant :- Ram Ratan & 7 Ors.
 
Opposite Party :- Ratiram & 42 Ors.
 
Counsel for Applicant :- Deep Narain Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List this case on 14.07.2014.

Order Date :- 11.7.2014

Tanveer/-

Download the LatestLaws.com Mobile App