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Dr. Baboo Lal Tiwari vs State Of U.P. And 5 Others
2014 Latest Caselaw 2889 ALL

Citation : 2014 Latest Caselaw 2889 ALL
Judgement Date : 10 July, 2014

Allahabad High Court
Dr. Baboo Lal Tiwari vs State Of U.P. And 5 Others on 10 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31132 of 2014
 

 
Petitioner :- Dr. Baboo Lal Tiwari
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Raj Karan Tripathi,Sanjeev Singh
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter tomorrow, as fresh.

Order Date :- 10.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J.)

 

 

 
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