Citation : 2014 Latest Caselaw 2888 ALL
Judgement Date : 10 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- CONTEMPT No. - 601 of 2014 Applicant :- The Regional Provident Fund Commissioner-Ii Sub Regional Off Opposite Party :- J.K.Shukla & 2 Ors. Counsel for Applicant :- Shivam Sharma Counsel for Opposite Party :- Piyush Kumar Agarwal Hon'ble Dr. Devendra Kumar Arora,J.
In terms of the order dated 26.05.2014, the respondents were required to appear before this Court.
Neither respondents nor their counsel is present.
In view of the above, let bailable warrants be issued to the respondents, returnable by 30.07.2014.
Order Date :- 10.7.2014
Vijay
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