Mohd. Shafeeque Siddiqui vs Jafrul Alam And 3 Others
2014 Latest Caselaw 2887 ALL

Citation : 2014 Latest Caselaw 2887 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Mohd. Shafeeque Siddiqui vs Jafrul Alam And 3 Others on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 10030 of 2009
 

 
Petitioner :- Mohd. Shafeeque Siddiqui
 
Respondent :- Jafrul Alam And 3 Others
 
Counsel for Petitioner :- K.A. Qayyum
 

 
Hon'ble Abhinava Upadhya,J.

Substitution application has been filed on account of death of the sole petitioner to substitute his legal heirs. The petitioner is said to have been died on 30.1.2013 but the application has been filed only on 16.8.2013.

Issue notice to the respondents on the delay condonation application.

When the case is listed next, the name of Sri D.C.Yadav be shown as counsel for the applicants-petitioners.

Order Date :- 10.7.2014

SKM

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