Zila Basic Shiksha Adhikari ... vs Prescribed Authority, Payment & ...
2014 Latest Caselaw 2886 ALL

Citation : 2014 Latest Caselaw 2886 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Zila Basic Shiksha Adhikari ... vs Prescribed Authority, Payment & ... on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 1195 of 2000
 

 
Petitioner :- Zila Basic Shiksha Adhikari Kanpur & Another
 
Respondent :- Prescribed Authority, Payment & Others
 
Counsel for Petitioner :- P.K. Sharma,K. Shahi
 
Counsel for Respondent :- C.S.C.,Anand Srivastava,K.K. Bajpai,Rajesh Srivastava,S.C. Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 10.7.2014

SKM

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