Prahlad And 12 Ors. vs D.D.C. And 3 Ors.
2014 Latest Caselaw 2882 ALL

Citation : 2014 Latest Caselaw 2882 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Prahlad And 12 Ors. vs D.D.C. And 3 Ors. on 10 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35120 of 2014
 

 
Petitioner :- Prahlad And 12 Ors.
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Jeevan Prakash Sharma
 
Counsel for Respondent :- C.S.C.,K.K. Mani
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the caveator, put up as fresh on 15th July, 2014.

Order Date :- 10.7.2014

Priyanka

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