Vikas Kumar Srivastava vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 2881 ALL

Citation : 2014 Latest Caselaw 2881 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Vikas Kumar Srivastava vs The State Of U.P Thru Principal ... on 10 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Correction Application No. 130609 of 2011
 
IN
 

 
Case :- MISC. BENCH No. - 12314 of 2011
 

 
Petitioner :- Vikas Kumar Srivastava
 
Respondent :- The State Of U.P Thru Principal Secy., Home., And Ors.
 
Counsel for Petitioner :- A.P Singh Vishen
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this application.

Accordingly it is dismissed for want of prosecution.

Order Date :- 10.7.2014

RPD

Download the LatestLaws.com Mobile App