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Raghurai vs Ranipal
2014 Latest Caselaw 2878 ALL

Citation : 2014 Latest Caselaw 2878 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Raghurai vs Ranipal on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 66320 of 2013
 

 
Petitioner :- Raghurai
 
Respondent :- Ranipal
 
Counsel for Petitioner :- Pradeep Kumar
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 10.7.2014

SKM

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