Yusuf Ali vs State Of U.P. Thru Its Secy. And ...
2014 Latest Caselaw 2877 ALL

Citation : 2014 Latest Caselaw 2877 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Yusuf Ali vs State Of U.P. Thru Its Secy. And ... on 10 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 65650 of 2011
 

 
Petitioner :- Yusuf Ali
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Counsel for Petitioner :- P.K.S. Paliwal
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

As prayed, put up on Thursday i.e.17.07.2014.

Order Date :- 10.7.2014

Ajay

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