Murari Lal vs Radhey Shyam And 2 Others
2014 Latest Caselaw 2876 ALL

Citation : 2014 Latest Caselaw 2876 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Murari Lal vs Radhey Shyam And 2 Others on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 26347 of 2013
 

 
Petitioner :- Murari Lal
 
Respondent :- Radhey Shyam And 2 Others
 
Counsel for Petitioner :- Arvind Srivastava,Pushkar Srivastava
 
Counsel for Respondent :- K.K. Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

In the meantime, learned counsel for the petitioner may file counter affidavit.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 10.7.2014

SKM

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