Smt. Nitu Singh vs Deepak Kumar Singh
2014 Latest Caselaw 2860 ALL

Citation : 2014 Latest Caselaw 2860 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Smt. Nitu Singh vs Deepak Kumar Singh on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 52087 of 2012
 

 
Petitioner :- Smt. Nitu Singh
 
Respondent :- Deepak Kumar Singh
 
Counsel for Petitioner :- K.N. Rai
 
Counsel for Respondent :- Rishabh Kumar
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 10.7.2014

SKM

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