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Gulam Ali vs State Of U.P.,Thru. Ministry Of ...
2014 Latest Caselaw 2854 ALL

Citation : 2014 Latest Caselaw 2854 ALL
Judgement Date : 10 July, 2014

Allahabad High Court
Gulam Ali vs State Of U.P.,Thru. Ministry Of ... on 10 July, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2500 of 2012
 

 
Petitioner :- Gulam Ali
 
Respondent :- State Of U.P.,Thru. Ministry Of Home, Lucknow & Others
 
Counsel for Petitioner :- Ravi Dingar,Ambuj Kumar Awasthi,Sachchida Nand
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

From the perusal of the record it appears that this petition has wrongly been listed because it has already been dismissed on 10.5.2012 after recalling the order dated 1.5.2012.

Order Date :- 10.7.2014

RPD

 

 

 
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