Vibhuti Mishra And Another vs Smt.Munni Devi And Another
2014 Latest Caselaw 2852 ALL

Citation : 2014 Latest Caselaw 2852 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Vibhuti Mishra And Another vs Smt.Munni Devi And Another on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43038 of 2012
 

 
Petitioner :- Vibhuti Mishra And Another
 
Respondent :- Smt.Munni Devi And Another
 
Counsel for Petitioner :- Sapan Singh,Ashok Trivedi,Shesh Kumar
 
Counsel for Respondent :- S.K.Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

Case is called out. None is present on behalf of the petitioners.

List in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 10.7.2014

SKM

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