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Mukesh Kumar vs Addl. District Judge & Another
2014 Latest Caselaw 2836 ALL

Citation : 2014 Latest Caselaw 2836 ALL
Judgement Date : 10 July, 2014

Allahabad High Court
Mukesh Kumar vs Addl. District Judge & Another on 10 July, 2014
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 39648 of 2006
 

 
Petitioner :- Mukesh Kumar
 
Respondent :- Addl. District Judge & Another
 
Counsel for Petitioner :- M.P. Sarraf
 
Counsel for Respondent :- Sc,N.K. Srivastava,S.C. Pandey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List revised. None appeared to press the writ petition on behalf of the petitioner. Learned counsel for the respondent is present.

The writ petition is dismissed for want of prosecution.  Interim order, if any, stands vacated.

Order Date :- 10.7.2014

P.P.

 

 

 
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