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Bhagdutta Sharma And 3 Others vs State Of U.P. And 3 Others
2014 Latest Caselaw 2831 ALL

Citation : 2014 Latest Caselaw 2831 ALL
Judgement Date : 10 July, 2014

Allahabad High Court
Bhagdutta Sharma And 3 Others vs State Of U.P. And 3 Others on 10 July, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 34685 of 2014
 

 
Petitioner :- Bhagdutta Sharma And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Surat Saroj
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up on Tuesday i.e. 15.7.2014 along with the Writ Petition No. 67516 of 2012.

Learned counsel for the petitioners may inform the learned counsel appearing for the respondents in that case in writing.

Order Date :- 10.7.2014

Ajay

 

 

 
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