Anwaruddin Khan vs Union Of India And 6 Others
2014 Latest Caselaw 2828 ALL

Citation : 2014 Latest Caselaw 2828 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Anwaruddin Khan vs Union Of India And 6 Others on 10 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29605 of 2014
 

 
Petitioner :- Anwaruddin Khan
 
Respondent :- Union Of India And 6 Others
 
Counsel for Petitioner :- Mohammad Parvez,Anurag Khanna
 
Counsel for Respondent :- A.S.G.I.,Ishan Shishu,Shashank Shekhar Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter on 14.7.2014, as fresh.

Order Date :- 10.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J.)

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