Citation : 2014 Latest Caselaw 2822 ALL
Judgement Date : 10 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 35033 of 2014 Petitioner :- Rakesh Kumar And 2 Ors. Respondent :- D.D.C. And 5 Ors. Counsel for Petitioner :- P.C. Mishra Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Put up as fresh on 14th July, 2014.
Order Date :- 10.7.2014
Priyanka
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