Shayda Begum vs Shri Rishikesh Bhaskar ...
2014 Latest Caselaw 2821 ALL

Citation : 2014 Latest Caselaw 2821 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Shayda Begum vs Shri Rishikesh Bhaskar ... on 10 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1090 of 2014
 

 
Applicant :- Shayda Begum
 
Opposite Party :- Shri Rishikesh Bhaskar Yashod,District Magistrate,Hardoi
 
Counsel for Applicant :- Neeraj Kumar Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Submission of learned counsel for the applicant is that as the District Magistrate, Hardoi has been transferred, therefore, he is required to implead new incumbent after serving the copy of order of writ Court upon him.

On the request of learned counsel for the applicant, the case is adjourned.

List again.

Order Date :- 10.7.2014

Tanveer/-

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