Kamla Prasad vs Hari Shankar And Another
2014 Latest Caselaw 2816 ALL

Citation : 2014 Latest Caselaw 2816 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Kamla Prasad vs Hari Shankar And Another on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 40459 of 2011
 

 
Petitioner :- Kamla Prasad
 
Respondent :- Hari Shankar And Another
 
Counsel for Petitioner :- Sheshadri Trivedi
 
Counsel for Respondent :- S.C.,R.S. Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Atul Yadav, learned counsel appearing for the respondents.

List in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 10.7.2014

SKM

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