Rajit Ram Yadav, vs State Of U.P. & Another
2014 Latest Caselaw 2765 ALL

Citation : 2014 Latest Caselaw 2765 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Rajit Ram Yadav, vs State Of U.P. & Another on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 377 of 2010
 

 
Applicant :- Rajit Ram Yadav,
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Santosh Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajai Lamba,J.

In the interest of justice, let respondent no.2 be served through Chief Judicial Magistrate, Ambedkar Nagar, afresh, returnable on 12.8.2014.

List on 12.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 9.7.2014

A.Nigam

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