Dr. Pramodini Panda vs The State Of U.P. And 5 Others
2014 Latest Caselaw 2748 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34758 of 2014
 

 
Petitioner :- Dr. Pramodini Panda
 
Respondent :- The State Of U.P. And 5 Others
 
Counsel for Petitioner :- Nitin Chandra Mishra,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Neeraj Tripathi,V.B. Mishra
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Sri Ojha, learned Senior Advocate being very fair to the court and to the other side submits that this petition is to be simply connected with Writ A No. 37995 of 2012 pursuant to which orders are said to have been passed.

In view of the aforesaid connect this petition with the writ petition, referred above.

Learned Chief Standing Counsel has accepted notice on behalf of respondent no. 1. Notices meant for respondent no. 2 has been accepted by Sri Neeraj Tripathi, learned Advocate. Sri V.B. Misra, learned Advcate appeared for respondents 3 to 5.

Counter affidavit may be  filed by the next date.

List this petition in the week commencing 11th August, 2014.

It is made clear that this court has not granted any stay as on date.

Order Date :- 9.7.2014

M.A.A.

(Rajan Roy, J.)       ( S.K. Singh, J.)