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Waqf Khudawand Tala Known As Waqf ... vs Madarasa Mazahir Ulom Thru' ...
2014 Latest Caselaw 2741 ALL

Citation : 2014 Latest Caselaw 2741 ALL
Judgement Date : 9 July, 2014

Allahabad High Court
Waqf Khudawand Tala Known As Waqf ... vs Madarasa Mazahir Ulom Thru' ... on 9 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 33910 of 2014
 

 
Petitioner :- Waqf Khudawand Tala Known As Waqf Madarsa Mazahir & Another
 
Respondent :- Madarasa Mazahir Ulom Thru' Moulana Mohd. Salman & 15 Others
 
Counsel for Petitioner :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Counsel for Respondent :- Ashish Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Upon joint request being made by the learned counsel for the parties, put up this matter on Tuesday, i.e., 15.7.2014 as fresh.

Order Date :- 9.7.2014

SKM

 

 

 
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