Shiv Kumar Agarwal And Anr. vs The State Of U.P And Anr.
2014 Latest Caselaw 2737 ALL

Citation : 2014 Latest Caselaw 2737 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Shiv Kumar Agarwal And Anr. vs The State Of U.P And Anr. on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 903 of 2014
 

 
Applicant :- Shiv Kumar Agarwal And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ashutosh Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Digvijai Singh
 

 
Hon'ble Ajai Lamba,J.

A request for adjournment has been floated on the ground of illness of learned counsel for the respondent.

List after three weeks.

Order Date :- 9.7.2014

A.Nigam

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